Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Jharkhand - Subsection Section 37(3) in Ramchandra Chandravansi University Act, 2018 (3)The university may utilize the income from the Endowment Fund for the development of infrastructure of the university and not to meet the recurring expenditure of the university.
