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Bombay High Court

Shri. Sunil Mohan Balwadkar And Ors vs Pune Municipal Corporation, Pune And ... on 12 January, 2024

Author: G.S. Patel

Bench: G.S. Patel

                                                                   Board Sr.No.:-902

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 7885 OF 2010

 Jayant Lunawat                               ....PETITIONER
             V/S
 The State Of Maharashtra And Ors.          ....RESPONDENT

WITH CIVIL APPLICATION IN WP NO. 80 OF 2022 In Writ Petition 7885 OF 2010 Mr. Jayant Lunawat ....APPLICANT V/S The State Of Maharashtra Through The Govt. ....RESPONDENT Pleader And Ors.

WITH WRIT PETITION NO. 7954 OF 2012 Shri. Sunil Mohan Balwadkar And Ors ....PETITIONER V/S Pune Municipal Corporation, Pune And Ors ....RESPONDENT WITH WRIT PETITION STAMP NO. 989 OF 2020 Babarao Venkatrao Gitte And Anr ....PETITIONER V/S Pune Municipal Corporation And Anr ....RESPONDENT Page 1/5 ::: Uploaded on - 12/01/2024 ::: Downloaded on - 15/01/2024 00:12:31 ::: WITH WRIT PETITION NO. 7985 OF 2021 Manoj Bajirao Balwadkar And Ors ....PETITIONER V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION STAMP NO. 25432 OF 2019 Shri. Sunil Mohan Balwadkar And Ors ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 7986 OF 2021 Sunil Mohan Balwadkar And Ors ....PETITIONER V/S The State Of Maharashtra And Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 2764 OF 2022 In Writ Petition 7986 OF 2021 Jayant Lunawat ....PETITIONER V/S Sunil Mohan Balwadkar And Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 2822 OF 2022 In Writ Petition 7985 OF 2021 Page 2/5 ::: Uploaded on - 12/01/2024 ::: Downloaded on - 15/01/2024 00:12:31 ::: Jayant Lunawat ....PETITIONER V/S Manoj Bajirao Balwadkar And Ors ....RESPONDENT WITH CONT. PETITION STAMP NO. 20604 OF 2021 Jayant Lunawat ....PETITIONER V/S Vikram Kumar, The Commissioner, Pune ....RESPONDENT Municipal Corporation WITH INTERIM APPLICATION NO. 2724 OF 2021 In INTERIM APPLICATION 2083 OF 2021 Jayant Maniklal Lunawat ....PETITIONER V/S Sunil Mohan Balwadkar And Ors ....RESPONDENT WITH CIVIL APPLICATION IN WP NO. 80 OF 2022 In Writ Petition 7885 OF 2010 Mr. Jayant Lunawat ....APPLICANT V/S The State Of Maharashtra Through The Govt. ....RESPONDENT Pleader And Ors.

WITH INTERIM APPLICATION NO. 2082 OF 2021 In Writ Petition 7885 OF 2010 Page 3/5 ::: Uploaded on - 12/01/2024 ::: Downloaded on - 15/01/2024 00:12:31 ::: Jayant Maniklal Lunawat ....PETITIONER V/S The State Of Maharashtra Thr. Gp And Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 273 OF 2020 In Writ Petition 7885 OF 2010 Sunil Mohan Balwadkar And Ors ....PETITIONER V/S Jayant Lunawat And Ors ....RESPONDENT WITH CIVIL APPLICATION IN WP STAMP NO. 33240 OF 2014 In Writ Petition 7885 OF 2010 Shri. Sunil Mohan Balwadkar And Ors ....APPLICANT V/S Mr. Jayant Lunawat And Ors ....RESPONDENT

- Mr Venkatesh Dhond, Senior Advocate, with Adv. Aakshay Kolsey Patil, Ms. Rami Ragwan, Mr. Devensh Bheda, i/b M/s Purnanand & Co., for the Petitioner in WP/7885/2010

- Mr. K. B. Dighe, Addl. GP a/w Mrs. M. P. Thakur, AGP for the State.

- Due to technical issue, IA/2084/2020 not shown in farad order program.

CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE KAMAL KHATA, JJ DATE : 12th January, 2024 Page 4/5 ::: Uploaded on - 12/01/2024 ::: Downloaded on - 15/01/2024 00:12:31 ::: P.C. :

S. O. to 22/01/2024 ( at 2:30 pm).
( FOR REGISTRAR JUDICIAL - I ) Page 5/5 ::: Uploaded on - 12/01/2024 ::: Downloaded on - 15/01/2024 00:12:31 :::