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State of Rajasthan - Section

Section 25 in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015

25. Scrutiny of applications.

- The Commission / Appointing Authority shall scrutinize the applications received by them / it and require as many candidates qualified for appointment under these rules, as seem to them / it desirable, to appear in written examination:Provided that the decision of the Commission/Appointing Authority regarding eligibility or otherwise of a candidate shall be final.