Section 8(1)(b) in Tamil Nadu Panchayats (Constitution of Committees of Village Panchayats and Delegation of Functions to Such Committees) Rules, 2005

[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

(b)The Committee shall consist of the following members, namely: -

(i)one Representative from Parent Teacher Association;

(ii)one representative from Self Help Groups;

(iii)one representative from Non-Governmental Organisations;

(iv)one Head Master or Headmistress of local Primary or Middle School;

(v)one Noon Meal Organiser.

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