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[Cites 0, Cited by 0] [Section 251(1)] [Section 251] [Entire Act]

Union of India - Subsection

Section 251(1)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(a)Officers holding equivalent substantive rank (and no acting rank) shall rank according to their seniority in the substantive rank, and