Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 359] [Entire Act] State of Gujarat - Subsection Section 359(ii) in Gujarat High Court Rules, 1993 (ii)Notes filed by advocates for translations shall be accompanied by an undertaking to pay the translation charges as soon as the translations are ready.
