Section 30 in Punjab Excise Bonded Warehouse Rules, 1957
30.
(1)The Officer-in-charge shall maintain a diary in form D. 9 in which he shall record from day to day all entries regarding operations carried on in the warehouse.(2)The officer-in-charge shall also maintain a general register in form B.W.H. 4.(3)The officer-in-charge shall maintain a list in form B.W.H. 6 containing the particulars of all employees in the warehouse as furnished by the licensee.
