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[Cites 0, Cited by 0] [Section 9(5)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(5)(iii) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

(iii)The Successful candidates will be allowed to be registered in a separate registration book Mid will be granted a registration certificate to be determined by the council, as 'Registered Yoga Trainee' on payment of the prescribed fees, and they will be entitled to perform as Yoga Trainer, but will have no voting power in the Council.