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[Cites 0, Cited by 1] [Section 177(1)] [Section 177] [Entire Act]

Union of India - Subsection

Section 177(1)(a) in Government of India Act, 1935

(a)if it was made for purposes which will after the commencement of Part III of this Act be purposes of the Government of a Province, have effect as if it had been made on behalf of that Province; and