Rajasthan High Court - Jodhpur
Bhomraj Gurjar vs State Of Rajasthan on 5 July, 2022
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR (1) S.B. Criminal Misc(Pet.) No. 3107/2022 Bhomraj Gurjar
----Petitioner Versus State Of Rajasthan
----Respondent Connected With (2) S.B. Criminal Misc(Pet.) No. 5636/2019 Mahadev Gurjjar
----Petitioner Versus State Of Rajasthan
----Respondent (3) S.B. Criminal Writ Petition No. 211/2022 Mahadev Gurjar
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : Mr. Muktesh Maheshwari Mr. Pankaj Kumar Gupta For Respondent(s) : Mr. Gaurav Singh, PP Mr. Vineet Jain, Sr. Advocate, assisted by Mr. Ashok Kumar Panwar JUSTICE DINESH MEHTA Order 05/07/2022 List these cases on 19.07.2022. Learned Public Prosecutor shall keep the case diary of FIR Nos.571/2019 and 576/2019, registered at Police Station Pratap Nagar, District Bhilwara, on the next date of hearing.
Interim order(s) shall continue till then.
(DINESH MEHTA),J 41-42, 79-pooja/-
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