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Delhi High Court - Orders

Pepsico Inc. & Anr vs Parle Agro Private Limited on 10 May, 2022

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~4 & 11
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          4
                          +    CS(COMM) 268/2021 & I.A. 7170/2021, 9591/2021
                               PEPSICO INC. & ANR.                           ..... Plaintiffs
                                              Through: Mr. A.S. Chandiok, Senior Advocate
                                              with Mr. Dheeraj Nair, Mr. Manish K. Jha and
                                              Ms.Shruti Dass, Advocates for P-1.
                                              Mr. Sanjeev Puri, Senior Advocate with
                                              Mr.Dheeraj Nair, Mr. Manish K. Jha and
                                              Ms.Shruti Dass, Advocates for P-2.
                                            versus
                               PARLE AGRO PRIVATE LIMITED                ..... Defendant
                                            Through: Mr. Ankur Sangal, Ms. Sucheta Roy
                                            and Mr. Shashwat Raskhit, Advocates.
                          11
                          +    C.O. (COMM.IPD-TM) 5/2021 & I.A. 10974/2021
                               PARLE AGRO PRIVATE LIMITED                ..... Plaintiff
                                            Through: Mr. Ankur Sangal, Ms. Sucheta Roy
                                            and Mr. Shashwat Raskhit, Advocates.
                                            versus
                               PEPSICO INC & ANR.                           ..... Defendants
                                              Through: Mr. A.S. Chandiok, Senior Advocate
                                              with Mr. Dheeraj Nair, Mr. Manish K. Jha and
                                              Ms.Shruti Dass, Advocates for D-1.
                                              Mr. Sanjeev Puri, Senior Advocate with
                                              Mr.Dheeraj Nair, Mr. Manish K. Jha and
                                              Ms.Shruti Dass, Advocates for D-2.
                               CORAM:
                               HON'BLE MS. JUSTICE JYOTI SINGH
                                                  ORDER

% 10.05.2022 List for further hearing on 12.05.2022.

JYOTI SINGH, J MAY 10, 2022/rk Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:12.05.2022 11:41:19