Delhi High Court - Orders
Pepsico Inc. & Anr vs Parle Agro Private Limited on 10 May, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~4 & 11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
4
+ CS(COMM) 268/2021 & I.A. 7170/2021, 9591/2021
PEPSICO INC. & ANR. ..... Plaintiffs
Through: Mr. A.S. Chandiok, Senior Advocate
with Mr. Dheeraj Nair, Mr. Manish K. Jha and
Ms.Shruti Dass, Advocates for P-1.
Mr. Sanjeev Puri, Senior Advocate with
Mr.Dheeraj Nair, Mr. Manish K. Jha and
Ms.Shruti Dass, Advocates for P-2.
versus
PARLE AGRO PRIVATE LIMITED ..... Defendant
Through: Mr. Ankur Sangal, Ms. Sucheta Roy
and Mr. Shashwat Raskhit, Advocates.
11
+ C.O. (COMM.IPD-TM) 5/2021 & I.A. 10974/2021
PARLE AGRO PRIVATE LIMITED ..... Plaintiff
Through: Mr. Ankur Sangal, Ms. Sucheta Roy
and Mr. Shashwat Raskhit, Advocates.
versus
PEPSICO INC & ANR. ..... Defendants
Through: Mr. A.S. Chandiok, Senior Advocate
with Mr. Dheeraj Nair, Mr. Manish K. Jha and
Ms.Shruti Dass, Advocates for D-1.
Mr. Sanjeev Puri, Senior Advocate with
Mr.Dheeraj Nair, Mr. Manish K. Jha and
Ms.Shruti Dass, Advocates for D-2.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 10.05.2022 List for further hearing on 12.05.2022.
JYOTI SINGH, J MAY 10, 2022/rk Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:12.05.2022 11:41:19