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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(2)(d) in The Punjab Ex-servicemen Corporation (General) Rules, 1982

(d)to effect any insurance on the life of, or to provide any pension Provident Fund, annuity or gratuity for, the employee or his spouse or child.