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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(b) in The M.P. Civil Services (Medical Attendance) Rules, 1958

(b)all Medical Officers at the Medical College Hospitals in so far as treatment at the Medical College Hospitals is concerned but shall not include honorary Medical Officers in respect of treatment given by them outside such hospitals :