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[Cites 0, Cited by 1] [Section 23(2)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(2)(m) in The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

(m)specifying, by regulations, various processes relating to data management, security protocols and other technology safeguards under this Act;