Andhra Pradesh High Court - Amravati
Arani Agro Oil Industries P Ltd vs The State Of Ap on 5 December, 2024
Author: R Raghunandan Rao
Bench: R Raghunandan Rao
APHC010541472024 IN THE HIGH COURT OF ANDHRA PRADESH Bench Sr.Nos
to 17:-14
AT AMARAVATI
[3446]
WRIT PETITION NO: 28255 of 2024 along with
W.P.Nos.28382, 28530 & 28533 of 2024
Tholupuluri Poorna Chandra Rao and ...Petitioner(s)
others
Vs.
The State of Andhra Pradesh and others ...Respondent(s)
**********
Advocate for Petitioners : JAKKI DURGA RAO, P. NARASIMHA RAO Advocate for Respondent: GP FOR ENERGY CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE R RAGHUNANDAN RAO DATE : 5th December 2024 PC:
Notice.
Service is waived by learned Government Pleader for the Energy Department for the State.
Response be filed.
List on 26.12.2024 along with W.P.No.29987 of 2023 & batch. In the meantime, order dated 21.11.2023 passed in batch of petitions bearing W.P.No.29987 of 2023 & others shall apply on similar terms in the present cases as well.
DHIRAJ SINGH THAKUR, CJ R. RAGHUNANDAN RAO, J AMD