Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 911 in Bihar Education Code, 1961

911. Records to be maintained in Government Educational Offices.

- The following registers must be maintained in educational offices besides the other relevant records prescribed from time to time :-
(i) Attendance register of ministerial officers and peons.
(ii) Cash book [Balance to be verified at the end of each month andcertificate to that effect recorded over the signature of thehead of the office, vide rule 86(iv) of Bihar Treasury Code,Voll.)]
(iii) Contingent register (To be maintained in Form no. 45, vide rule 309 of BiharTreasury Code.)
(iv) Bill Book (To be maintained in Form 223 of Schedule LIII.)
(v) Register of sub-vouchers (To be maintained in T. C. Form no. 35-A, vide rule 316 ofTreasury Code, Vol. I.)
(vi) Register in the prescribed form showing contingent bills forwhich sub-vouchers have not been furnished to A.G., BiharGovernment no. 1097-E., dated the 2nd February, 1952. (To be maintained in Form no. 209 of Schedule LIII.)
(vii) Stock register (Separate stock register of furniture for DistrictSuperintendent of Education only.) Physical verification to bedone, vide rule 147 of Financial Rule, Vol I.
(viii) Log book.
(ix) Allotment register (General).
(x) Allotment register (Plan).
(xi) Bill Issue register.
(xii) Acquittance Roll register.
(xiii) Travelling Allowance Bill register.
(xiv) Order book.
(xv) Register of Service books.
(xvi) Register of forms.
(xvii) Catalogue of Library books and also Issue Book.
(xviii) Register showing pending cases of pension.
(xix) Register showing pending cases of audit reports.
(xx) Register showing the disposal of Council and Assemblyquestions.
(xxi) Register showing the disposal of proceeding cases againstGovernment servants.
(xxii) Register showing important pending papers (received fromhigher offices).
(xxiii) Register showing important pending papers (received fromsub-ordinate offices).
(xxiv) Register of security bonds for Government servants.
(xxv) Register showing the repair of cycles.
(xxvi) Register showing the history card of typewriters.
(xxvii) Guard file of important circulars.
(xxviii) Casual Leave register.
(xxix) Index register.
(xxx) Register of letters received.
(xxxi) Register of letters issued.
(xxxii) Register showing the appointments given to candidatesbelonging to Scheduled Castes and Backward tribes in differentcategories of service.
(xxxiii) List of Sub-Inspectors of Schools (Subdivision-wise andAnchal-wise showing old and new posts).
(xxxiv) List of registers maintained in the office.
(xxxv) Chart showing the periodical returns and reports due to higheroffices.
(D. P. I.'s letter no 5770, dated the 1st December, 1959.)Securities Bonds and Securities.