Calcutta High Court
Board Of Trustees For The Port Of Kolkata ... vs Ramesh Kumar & Company Pvt. Ltd. & Ors on 8 March, 2016
Author: Manjula Chellur
Bench: Manjula Chellur
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
GA No. 728 of 2016
APOT No. 60 of 2016
WP No. 170 of 2016
Board of Trustees For The Port of Kolkata & Anr.
Versus
Ramesh Kumar & Company Pvt. Ltd. & Ors.
GA No. 730 of 2016
APOT No. 61 of 2016
WP No. 169 of 2016
Board of Trustees For The Port of Kolkata & Anr.
Versus
Ballarpur Industries Pvt. Ltd. & Anr.
BEFORE:
The Hon'ble CHIEF JUSTICE MRS. MANJULA CHELLUR
The Hon'ble JUSTICE ARIJIT BANERJEE
Date : 8th March, 2016.
For Appellants : Mr. Kishore Dutta, Sr. Advocate
Mr. Somenath Bose, Advocate
For Respondents : Mr. Jishnu Chowdhury,
(APOT 60/2016) Mr. L. Vishal Kumar, Mr. Rajesh Upadhyay and Mr. Soumasree Chatterjee, Advocates For Respondents : Mr. A. Chatterjee, (APOT 61/2016) Mr. S. Ghosh, Mr. R. Das and Mr. L. R. Mondal, Advocates 2 The Court : List these matters along with matters being GA No. 662 of 2016, APOT No. 63 of 2016, WP 170 of 2016 (Ramesh Kumar & Co. vs. The Board of Trustees for the Port of Kolkata and GA No. 667 of 2016, APOT No. 66 of 2016, WP 169 of 2016 (Ballarpur Industries Limited vs. The Board of Trustees for the Port of Kolkata) on 15.3.2016.
(MANJULA CHELLUR, CJ.) (ARIJIT BANERJEE, J.) SN.