Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Rajasthan - Subsection Section 8(1) in Rajasthan Tourism Trade (Facilitation and Regulation) Act, 2010 (1)The prescribed authority shall issue licences in the manner as may be prescribed to such number of guides as the State Government may determine from time to time.
