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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(xii) in The Bihar Factories Welfare Officers Rules, 1952

(xii)Introducing benevolent and social security schemes like Provident Fund, Insurance, Pension, Superannuation and Gratuity schemes, grants of loans, leave, Family Planning and Saving Schemes, etc. and giving guidance and advice to workers in such matters;