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Delhi High Court - Orders

Ramanlal Kishandas Kothari And Anr vs Aska Equipments Pvt. Ltd. And Ors on 11 July, 2024

                                          $~15
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           CS(COMM) 468/2023, CC(COMM) 14/2023, CC(COMM) 5/2024,
                                                      I.A. 13568/2023, I.A. 13571/2023, I.A. 13572/2023, I.A. 4154/2024,
                                                      I.A. 4155/2024 & I.A. 10814/2024
                                                      RAMANLAL KISHANDAS KOTHARI AND ANR.                                              .....Plaintiffs
                                                                                         Through:                Mr. Animesh Rastogi, Ms. Sandhya
                                                                                                                 Maniyar, Ms. Neha Rastogi and Mr.
                                                                                                                 Vibhav Singh, Advs.
                                                                                         versus

                                                      ASKA EQUIPMENTS PVT. LTD. AND ORS.           .....Defendants
                                                                    Through: Ms. Sneha Jain, Mr. Amitavo Mitra,
                                                                             Mr. Victor Vaibhav Tandon and Mr.
                                                                             Ayush Saxena, Advs. for D-1.
                                                                             M: 8800641101
                                                      CORAM:
                                                      HON'BLE MS. JUSTICE MINI PUSHKARNA
                                                                                         ORDER

% 11.07.2024 I.A. 4154/2024 (For Exemption)

1. Exemption allowed, subject to just exceptions.

2. Plaintiff shall file legible and clearer copies of exempted documents, compliant with practice rules, before the next date of hearing.

3. The application is disposed of.

I.A. 4155/2024 (seeking leave to file Addl. Documents)

4. This is an application seeking leave to file additional documents under Order XI Rule 1(4) of the Code of Civil Procedure, 1908 ("CPC"), read with The Commercial Courts Act, 2015.

5. The plaintiff, if it wishes to file additional documents at a later stage, This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/07/2024 at 02:51:22 shall do so strictly as per the provisions of Commercial Courts Act, 2015, and the Delhi High Court (Original Side) Rules, 2018.

6. The application is disposed of, with the aforesaid directions. CS(COMM) 468/2023

7. Learned counsel appearing for the parties submit that they are being lead by Senior Advocates

8. On query from the Court, it transpires that marking of the exhibits has still not taken place, though the pleadings are stated to have been completed.

9. Accordingly, list before the Joint Registrar (Judicial), for marking of exhibits, on 20th August, 2024.

10. List before the Court on 29th October, 2024.

MINI PUSHKARNA, J JULY 11, 2024/kr This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/07/2024 at 02:51:22