Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79(7)] [Section 79] [Entire Act] State of Odisha - Subsection Section 79(7)(a) in Orissa Value Added Tax Act, 2004 (a)If the order is passed by the Commissioner, to the High Court; and