Allahabad High Court
M/S Rudra Buildwell Homes Pvt.Ltd. vs State Of U.P. And Another on 28 February, 2023
Author: Sunita Agarwal
Bench: Sunita Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - C No. - 31249 of 2022 Petitioner :- M/S Rudra Buildwell Homes Pvt.Ltd. Respondent :- State of U.P. and Another Counsel for Petitioner :- Shivam Yadav,Aditya Yadav Counsel for Respondent :- CSC,Anjali Upadhya Hon'ble Mrs. Sunita Agarwal,J.
Hon'ble Manjive Shukla,J.
As prayed, put up this matter on 22.03.2023, as fresh.
Interim order, if any, shall remain operative till the next date of listing.
Order Date :- 28.2.2023 A. Farooqui