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Allahabad High Court

M/S Rudra Buildwell Homes Pvt.Ltd. vs State Of U.P. And Another on 28 February, 2023

Author: Sunita Agarwal

Bench: Sunita Agarwal





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 31249 of 2022
 

 
Petitioner :- M/S Rudra Buildwell Homes Pvt.Ltd.
 
Respondent :- State of U.P. and Another
 
Counsel for Petitioner :- Shivam Yadav,Aditya Yadav
 
Counsel for Respondent :- CSC,Anjali Upadhya
 

 
Hon'ble Mrs. Sunita Agarwal,J.
 

Hon'ble Manjive Shukla,J.

As prayed, put up this matter on 22.03.2023, as fresh.

Interim order, if any, shall remain operative till the next date of listing.

Order Date :- 28.2.2023 A. Farooqui