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[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

Union of India - Subsection

Section 74(1)(ii) in The Customs Act, 1962

(ii)are to be exported as baggage and the owner of such baggage, for the purpose of clearing it, makes a declaration of its contents to the proper officer under section 77 (which declaration shall be deemed to be an entry for export for the purposes of this section) and such officer makes an order permitting clearance of the goods for exportation; or