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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Haryana - Subsection

Section 50(1)(c) in Haryana Municipal Corporation Act, 1994

(c)to furnish a report by himself or to obtain from any Corporation officer or other employee subordinate to him and furnish with his own remarks thereon, a report, upon any subject concerning or connected with the administration of this Act, or any Municipal authority.