Section 1 in Petty Offence (Trial by Special Judicial Magistrates) Rules, 1997
1. Short title extent and commencement.
(1)These Rules called are the Petty Offence (Trial by Special Judicial Magistrates) Rules, 1997.(2)They extend to U.T. Chandigarh.(3)They shall come into force from the date they are published in the official Gazette.
