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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(1)(c) in The Assam Economic and Statistical Service Rules, 1973

(c)Age. - Notwithstanding anything contained in Rule 9, a candidate shall not be, on the first day of the year in which the advertisement is issued, less than 35 years and more than 45 years of age: