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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(3)(I) in The Haryana Registration of Political Parties and Symbols (Reservation and Allotment) Order, 2004

(I)In an election not held on party basis, a candidate shall declare in the nomination paper first filed by him, his choice of three symbols from the list of symbols notified by the Commission for that office indicating the order of his preference. The symbols shall be allotted in accordance with the following procedure :-