Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Punjab - Subsection Section 47(1) in The Baba Farid University of Health Sciences Act, 1998 (1)The authorities of the University may, make regulations consistent with this Act, the Statutes and Ordinances in respect of matters which are within their powers.
