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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21(1)(c) in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984

(c)Whenever and so long as it may be necessary to do so in order to prevent the wastage or misuse of water;