Delhi High Court - Orders
Ifci Factors Limited vs Adigear International & Ors on 20 April, 2022
Author: Amit Bansal
Bench: Amit Bansal
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 325/2017, I.A. 265/2019 (O-XXXVII R-3 of CPC) &
I.A. 8954/2019 (O-XXXVII R-3(5) of CPC)
IFCI FACTORS LIMITED ..... Plaintiff
Through: Mr. Anupam Srivastava, Advocate.
versus
ADIGEAR INTERNATIONAL & ORS ..... Defendants
Through: Mr. Hrishikesh Baruah, Advocate.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 20.04.2022 List on 8th September, 2022.
AMIT BANSAL, J APRIL 20, 2022 at Signature Not Verified Digitally Signed By:MAMTA ARYA Signing Date:21.04.2022 12:42:51