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[Cites 2, Cited by 2]

Karnataka High Court

H T Keshavamurthy Dead By His Lr'S vs H B Channamma D/O H S Basavegowda on 2 November, 2011

Author: Aravind Kumar

Bench: Aravind Kumar

IN THE HIGH COURT OF KARNATAKA AT 

DATED THIS THE 2% DAY 0:? NOVEMBER,.--€§fi ;;--f f :.- 

BEFORE:

THE H<m°BL.=:, MR. JIISTICE AiiAt?'mi)    %«

R.s.A.No.244Vs/.goo'6V.  V
BETWEEN:

H.'T.Kesh21van1L1rE,E1y

I)eaC1 by his LRS  H

1.

H.K.Rang3.raju S/0 133:6 HTi'.Keshe£V.af13:::§f1,h}%_--..,_V. Aged 51 years, V " ' '_ D.No. 1716A;'Na.idt;. W'bizj1£sf:§p..R0a'£L.... Northern E:~;te11si(51i._.* v ' Hassan ~ 573 201; ' %V i

2. I-I.K.D\x:211'aK.a:1ath"'- . ..

S /0 late H,'_I'.Ke5§'ia aV'a,fIii1fUf1j? "

Aged 1391. N'a.§.{:iu '»7\i'€§1*i<;'s3}1<3p Roaci, N<31*t.7%f1€'£'n_ '}Zf":XJ{.f;7".E"1§?$'j.'C33;], Hasssgn ':"3';? ;:"i.,2~3 "

3' C.§{.V£§a§;*£::' * V V' f 0 K§'aE4eda1:1:;%:E";;2T Ag.j_;f§:{§ aabfiéfi. ":35 'js.;-i::a§::~a, " ~ iE'}.f:'~E{;.2$ :::4:';.__:a?i& <:msasu, <1 = . §_7?<"{ §"3iAéi;3{'T:}i..n <_§£;:3:'a::12%gg;22:"2;. §§:=;;%:;g;;::a:%:;; « 336i} 682.

4. H.K.Srimathi W/0 B.C3.{)ayaI1idhi}'L;1, Aged about 58 I-ic:}1,1sing Bcsard Colonyg Behind Mar1jur1a't.h21 Nag3;ara, i~1u3'1sur~1

5. H.K.Myth:i1i W/0 H.K.8harathaI1.

Aged about 43 years, D.N0.28/2, New 204%, 38*" Cross, 81?' "Black, Jayanagara, Bangalore ~ 560 082.

8. H.K.R'uk1"I1ir1i D/0 Late 2:

Aged aboui 41 yéé1;¥g.,_ D.No.171E5/'A, Naid L1. W0rk;shb'p T.R::.)ad'ff1: 3 Northern }3'.};.t,e13_:--:i(3i':;".V--A.V_ "
Hassan ~ 573 201-. ' AND: * V V. H;Bi€321:1Ié1i:a:':"1.m3. """ "

D'/Q S».£32:saveg§iva(ia., Agsgeci. 35-ye;u*::., " ' ' * AA §r'e1ii21E;a§ Raed q .:~':?T§:'§"{2¥SE-S, §§'~1S5:.'>Eii'1 ' é " " ?ji3r$.§€i§;E'E'g-- ii: "E~§3.s$:»m. §_§<3'€,':§€

-- . " * ?§:,";§§g3§.ié'fi:s.fi {ism {E $211': ahafsiégz ' V.'j-VJ;§€.K::r€= 903%? T '§{£é.£3»s;E£n Taiuk.

. APPELEANTS

2. A.Raju S/0 Appaji, }_\/iajm, R/at: 33"" Cross.

Vallabhai Read.

Hassan :.'¢_RE1SP?)?§I1)hEN*F$"

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