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[Cites 0, Cited by 0] [Section 12(8)] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(8)(f) in Andhra Pradesh Excise (Grant of licence of selling by shop and conditions of licence) Rules, 2012

(f)The successful applicant shall sign his name or affix his thumb impression against the relevant entry in the register maintained for the purpose.