Punjab-Haryana High Court
Ram Dia vs Uttar Haryana Bijli Vitran Nigam Ltd And ... on 18 February, 2009
C.W.P No. 123 OF 2009
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Ram Dia vs Uttar Haryana Bijli Vitran Nigam Ltd and Ors.
Present : Mr. Jagbir Malik, Advocate for the petitioner.
Mr. Mohnish Sharma, Advocate for Mr.Narinder Hooda, Advocate for the respondents.
******* For orders, see CWP No.15697 of 2008, Ran Singh vs Uttar Haryana Bijli Vitran Nigam Ltd and Ors.
( AJAY TEWARI ) February 18, 2009. JUDGE `kk'