Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 200 in Orissa Municipal Rules, 1953

200.

A progress statement in Form N shall be prepared at the beginning of each month which shall represent the position of the Collection accounts was a whole and be submitted to the council. They shall be carefully scrutinised with a view to the adoption of measures for the collection or remission of arrears.