Himachal Pradesh High Court
Icici Lombard General Insurance vs . Guddi Devi & Ors. on 24 June, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
ICICI Lombard General Insurance vs. Guddi Devi & Ors.
.
FAO No. 115 of 2021.
24.06.2022 Present: Mr. Jagdish Thakur, Advocate, for the appellant.
Mr. H.C. Sharma, Advocate, for respondent No.1 to 3.
Mr. Raman Sethi, Advocate, for respondent No.4.
At the request of learned counsel for the parties, list on 15th July, 2022.
(Satyen Vaidya) Judge.
24th June, 2022.
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