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[Cites 0, Cited by 0] [Section 95(1)] [Section 95] [Entire Act]

State of Uttar Pradesh - Subsection

Section 95(1)(l) in The U.P. Avas Evam Vikas Parishad Adhiniyam, 1965

(l)the fees payable for copies of documents, estimates and plans issued by the Board;