Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 181] [Entire Act] State of Bihar - Subsection Section 181(h) in The Bihar Motor Vehicles Rules, 1992 (h)that the sketch of the vehicle together with overall dimensions certified by registering authority is always carried with the vehicle when in public place.
