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Rama Nand Singh And Ors vs Badashah Singh And Ors on 3 April, 2019

Author: Prabhat Kumar Jha

Bench: Prabhat Kumar Jha

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                  Miscellaneous Jurisdiction Case No.4209 of 2018
                                         In
           CIVIL MISCELLANEOUS JURISDICTION No.983 of 2018
     ======================================================
1.    Rama Nand Singh Son of Nagina Rai Resident of Village-Mirjapur, P.S.
      Goreakothi, Dist.-Siwan
2.   Bharat Singh S/o Late Ram Jatan Singh Resident of Village-Mirjapur, P.S.
     Goreakothi,Dist.-Siwan
3.   Nayanpati Devi W/o Udai Singh Resident of Village-Puraina,P.S. Siwan
     Mufassil,Dist.-Siwan
4.   Lalmati Devi W/o Vijay Singh Resident of Village-Sadarpur, P.O.
     Sadarpur,P.S. Baraharia, Dist.-Siwan
5.   Kedar Singh S/o Late Chandrama Singh Resident                of    Village
     Chachopali,Nawka Tola,P.S. G.B. Nagar Tarwara,Dist.-Siwan
6.   Kameshwar Singh S/o Late Chandrama Singh Resident of Village
     Chachopali,Nawka Tola,P.S. G.B. Nagar Tarwara,Dist.-Siwan
7.   Bhuneshwar Singh S/o Late Chandrama Singh Resident of Village
     Chachopali,Nawka Tola,P.S. G.B. Nagar Tarwara,Dist.-Siwan
8.   Shambhu Singh S/o Late Chandrama Singh Resident of Village
     Chachopali,Nawka Tola,P.S. G.B. Nagar Tarwara,Dist.-Siwan
9.   Indu Devi W/o Mithilesh Singh,D/o Late Chandrama Singh Resident of
     Village Chachopali,Nawka Tola,P.S. G.B. Nagar Tarwara,Dist.-Siwan

                                                             ... ... Petitioner/s
                                       Versus
1.   Badashah Singh S/o Deo Nandan Rai Resident of Village-Mirjapur,P.O.
     Goreakothi,P.S. Goreakothi,Dist.-Siwan
2.   Ramjit Singh S/o Deo Nandan Rai Resident of Village-Mirjapur,P.O.
     Goreakothi,P.S. Goreakothi,Dist.-Siwan
3.   Parma Nand Rai S/o Ran Janam Rai Resident of Village-Mirjapur,P.O.
     Goreakothi,P.S. Goreakothi,Dist.-Siwan
4.   Prabhu Nath Rai S/o Ram Janam Rai Resident of Village-Mirjapur,P.O.
     Goreakothi,P.S. Goreakothi,Dist.-Siwan
5.   Raj Kishore Singh S/o Deo Nandan Rai Resident of Village-Mirjapur,P.O.
     Goreakothi,P.S. Goreakothi,Dist.-Siwan
6.   Ram Mokil Singh S/o Deo Nandan Rai Resident of Village-Mirjapur,P.O.
     Goreakothi,P.S. Goreakothi,Dist.-Siwan
7.   Safi Mian S/o Subhan Mian Resident             of   Village-Mirjapur,P.O.
     Goreakothi,P.S. Goreakothi,Dist.-Siwan
8.   Molajim Mian S/o Hafijan Mian Resident of Village-Mirjapur,P.O.
     Goreakothi,P.S. Goreakothi,Dist.-Siwan
9.   Kamendra Singh S/o Chandrika Singh Resident of Village-Mirjapur,P.O.
     Goreakothi,P.S. Goreakothi,Dist.-Siwan
 Patna High Court MJC No.4209 of 2018(3) dt.03-04-2019
                                            2/3




  10. Prabhawati Kunwar W/o Harendra Singh Resident of Village-Mirjapur,P.O.
      Goreakothi,P.S. Goreakothi,Dist.-Siwan
  11. Suman Singh S/o Late Narendra Singh Resident of Village-Mirjapur,P.O.
      Goreakothi,P.S. Goreakothi,Dist.-Siwan
  12. Sonu Singh S/o Late Narendra Singh Resident of Village-Mirjapur,P.O.
      Goreakothi,P.S. Goreakothi,Dist.-Siwan
  13. Poonam Devi W/o Late Narendra Singh Resident of Village-Mirjapur,P.O.
      Goreakothi,P.S. Goreakothi,Dist.-Siwan
  14. Manju Kunwar W/o Late Devendra Singh Resident of Village-Mirjapur,P.O.
      Goreakothi,P.S. Goreakothi,Dist.-Siwan
  15. Manjit Kumar minor S/o Late Devendra Singh Resident of Village-
      Mirjapur,P.O. Goreakothi,P.S. Goreakothi,Dist.-Siwan
  16. Pramil Kumar Minor S/o Late Devendra Singh Resident of Village-
      Mirjapur,P.O. Goreakothi,P.S. Goreakothi,Dist.-Siwan
  17. Manisha Kumari Minor D/o Late Devendra Singh Resident of Village-
      Mirjapur,P.O. Goreakothi,P.S. Goreakothi,Dist.-Siwan
  18. Mithu Kumari Minor D/o Late Devendra Singh Resident of Village-
      Mirjapur,P.O. Goreakothi,P.S. Goreakothi,Dist.-Siwan
        Opposite Parties No.15 to 18 are represented through the natural guardian
        and mother namely Manju Kunwar.
  19. Binda Singh S/o Chandrama Kant Singh, Resident of Village-Mirjapur,P.O.
      Goreakothi,P.S. Goreakothi,Dist.-Siwan
  20. Ayodhya Sah S/o Rajendra Sah Resident of Village-Mirjapur,P.O.
      Goreakothi,P.S. Goreakothi,Dist.-Siwan
  21. Mokhtar Sah S/o Rajendra Sah Resident of Village-Mirjapur,P.O.
      Goreakothi,P.S. Goreakothi,Dist.-Siwan
  22. Ram Babu Sah S/o Rajendra Sah Resident of Village-Mirjapur,P.O.
      Goreakothi,P.S. Goreakothi,Dist.-Siwan
  23. Shyam Babu Sah Rajendra Sah Resident of Village-Mirjapur,P.O.
      Goreakothi,P.S. Goreakothi,Dist.-Siwan
  24. Om Prakash Sah S/o Rajendra Sah Resident of Village-Mirjapur,P.O.
      Goreakothi,P.S. Goreakothi,Dist.-Siwan
  25. Malti Devi W/o Harichan Sah Resident of Village-Mathidhari,P.S.
      Baikunthpur,Dist.-Gopalghanj
  26. Gyanti Devi W/o Amal Sah Resident of Village-Paithan Patti,P.S.
      Thawa,Dist.-Gopalganj
  27. Dayanti Devi W/o Ganesh Sah Resident of Village-Dhabri Madarpur,P.O.
      Dhabri Madarpur,P.S. Jalalpur,Dist.-Chapra

                                              ... ... Opposite Party/s
       ======================================================
       Appearance :
       For the Petitioner/s     :        Mr.Kamala Kant Tiwary
       For the Opposite Party/s :        Mr.
       ======================================================
          Patna High Court MJC No.4209 of 2018(3) dt.03-04-2019
                                                     3/3




                 CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR JHA
                                    ORAL ORDER

3   03-04-2019

The petitioners filed this restoration petition to restore Civil Miscellaneous No.983 of 2018, which was dismissed for non-compliance of the peremptory order dated 05.07.2018.

Being satisfied with the reasons disclosed by the petitioners, restoration petition is allowed and Civil Miscellaneous No.983 of 2018 is restored to its original file.

(Prabhat Kumar Jha, J) S.KUMAR/-

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