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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Mizoram - Subsection

Section 65(3) in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016

(3)In addition to the market value of the land as above provided, the Authority may in every case award a solatium as prescribed in Schedule I, over the total compensation amount.