Supreme Court - Daily Orders
Commissioner Of Sales Tax Maharashtra ... vs M/S. Raymond Limited on 6 July, 2015
Bench: Chief Justice, Arun Mishra, Amitava Roy
ITEM NO.45 COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C)......of 2015
CC No. 10006/2015
(Arising out of impugned final judgment and order dated
28/08/2009 in STR No. 2/2003 passed by the High Court Of
Bombay)
COMMISSIONER OF SALES TAX MAHARASHTRA
STATE MUMBAI Petitioner(s)
VERSUS
M/S. RAYMOND LIMITED Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date :06/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. Nishant Ramakantrao Katneshwarkar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Dismissed.
[ Charanjeet Kaur ] [ Vinod Kulvi ] A.R.-cum-P.S. Asstt. Registrar Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2015.07.06 16:56:44 IST Reason: