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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(1)(a) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(a)"Act" means the Juvenile Justice (Care and Protection of Children) Act, 2000 (56 of 2000) (as amended from time to time);