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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(4) in The Orissa Grid Code (OGC) Regulations, 2006

(4)Provided that the State, through its SLDC, shall always endeavour to restrict is net drawal from the grid to within its Drawal Schedules as specified at Sections 5.3(3)(a)(ii) and 5.3(3) (c) (i) of Chapter-5 of the OGC.