Bombay High Court
Sanjay Kishan Bhange vs The State Of Maharashtra And Others on 9 October, 2019
Author: R.G. Avachat
Bench: T.V. Nalawade, R.G. Avachat
Cri.W.P.No.1604/2019 & Ors.
1
IN THE HIGH COURT AT BOMBAY
APPELLATE SIDE, BENCH AT AURANGABAD
921 CRIMINAL WRIT PETITION NO.1604 OF 2019
RAMDAS DNYANDEO GHAVATE
VERSUS
THE STATE OF MAHARASHTRA
...
Advocate for Petitioners : Mr. C.V. Dharurkar
APP for Respondent/State : Mr. A.R. Kale
...
922 CRIMINAL WRIT PETITION NO.1669 OF 2019
RAUF S/O. NYAJU PATEL
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for Petitioner : Mr. V.A. Bagal
APP for Respondent/State : Mr. M.M. Nerlikar
...
923 CRIMINAL APPLICATION NO.3088 OF 2019
BHARAT S/O. BABURAO JADHAV AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Applicants : Mr. S.A. Wakure
APP for Respondent/State : Mrs. V.N. Patil (Jadhav)
...
926 CRIMINAL APPLICATION NO.3240 OF 2019
SUMEDH S/O. MADHAV WAGHMARE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Applicants : Mr. Kulkarni Ashutosh S.
APP for Respondent/State : Mrs. D.S. Jape
...
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Cri.W.P.No.1604/2019 & Ors.
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927 CRIMINAL APPLICATION NO.3258 OF 2019
BALAJI S/O. PIRAJI KAMBLE
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Applicant : Mr. M.V. Thorat
APP for Respondent/State : Mrs. V.S. Choudhari
...
928 CRIMINAL APPLICATION NO.3286 OF 2019
SANJAY KISHAN BHANGE
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for Applicant : Mr. Deshmukh Sachin S.
APP for Respondent/State : Mrs. D.S. Jape
...
929 CRIMINAL APPLICATION NO.3359 OF 2019
ANJUM S/O. NAJIR TAMBATKAR AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Applicants : Mr. N.B. Narwade
APP for Respondent/State : Mrs. V.N. Patil (Jadhav)
...
930 CRIMINAL APPLICATION NO.3379 OF 2019
MEERA W/O. PAWAN GHANGALE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Applicants : Mr. N.B. Narwade
APP for Respondent/State : Mrs. V.N. Patil (Jadhav)
...
1 CRIMINAL APPLICATION NO.365 OF 2019
EKNATH KASHINATH SHEGAR AND OTHERS
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Cri.W.P.No.1604/2019 & Ors.
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VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Applicants : Mr. Amit Yadkikar
APP for Respondent/State : Mr. D.R. Kale
...
CORAM : T.V. NALAWADE &
R.G. AVACHAT, JJ.
DATED : 09/10/2019. PER COURT :
1. Notice. The learned APP waives notice for State and police station, if any. Notice to other respondents including the first informant be given for final disposal. It is to be given by RPAD. Private notice allowed. Hamdast allowed. It is made returnable on 20.11.2019.
[ R.G. AVACHAT, J.] [T.V. NALAWADE, J.] ssc/ ::: Uploaded on - 10/10/2019 ::: Downloaded on - 11/10/2019 02:04:48 :::