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Bombay High Court

Sanjay Kishan Bhange vs The State Of Maharashtra And Others on 9 October, 2019

Author: R.G. Avachat

Bench: T.V. Nalawade, R.G. Avachat

                                          Cri.W.P.No.1604/2019 & Ors.
                                     1


                   IN THE HIGH COURT AT BOMBAY
               APPELLATE SIDE, BENCH AT AURANGABAD

             921 CRIMINAL WRIT PETITION NO.1604 OF 2019

                     RAMDAS DNYANDEO GHAVATE
                                   VERSUS
                      THE STATE OF MAHARASHTRA
                                     ...
                Advocate for Petitioners : Mr. C.V. Dharurkar
                 APP for Respondent/State : Mr. A.R. Kale
                                     ...

             922 CRIMINAL WRIT PETITION NO.1669 OF 2019

                          RAUF S/O. NYAJU PATEL
                                 VERSUS
                THE STATE OF MAHARASHTRA AND OTHERS
                                     ...
                  Advocate for Petitioner : Mr. V.A. Bagal
                APP for Respondent/State : Mr. M.M. Nerlikar
                                     ...

              923 CRIMINAL APPLICATION NO.3088 OF 2019

             BHARAT S/O. BABURAO JADHAV AND OTHERS
                                VERSUS
                 THE STATE OF MAHARASHTRA AND ANR
                                    ...
                Advocate for Applicants : Mr. S.A. Wakure
           APP for Respondent/State : Mrs. V.N. Patil (Jadhav)
                                    ...

              926 CRIMINAL APPLICATION NO.3240 OF 2019

            SUMEDH S/O. MADHAV WAGHMARE AND OTHERS
                                 VERSUS
                THE STATE OF MAHARASHTRA AND ANR
                                    ...
            Advocate for Applicants : Mr. Kulkarni Ashutosh S.
               APP for Respondent/State : Mrs. D.S. Jape
                                    ...




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                                         Cri.W.P.No.1604/2019 & Ors.
                                    2


              927 CRIMINAL APPLICATION NO.3258 OF 2019

                       BALAJI S/O. PIRAJI KAMBLE
                                VERSUS
                 THE STATE OF MAHARASHTRA AND ANR
                                    ...
                 Advocate for Applicant : Mr. M.V. Thorat
              APP for Respondent/State : Mrs. V.S. Choudhari
                                    ...

              928 CRIMINAL APPLICATION NO.3286 OF 2019

                       SANJAY KISHAN BHANGE
                                VERSUS
              THE STATE OF MAHARASHTRA AND OTHERS
                                    ...
            Advocate for Applicant : Mr. Deshmukh Sachin S.
               APP for Respondent/State : Mrs. D.S. Jape
                                    ...

              929 CRIMINAL APPLICATION NO.3359 OF 2019

             ANJUM S/O. NAJIR TAMBATKAR AND OTHERS
                                VERSUS
                THE STATE OF MAHARASHTRA AND ANR
                                   ...
               Advocate for Applicants : Mr. N.B. Narwade
           APP for Respondent/State : Mrs. V.N. Patil (Jadhav)
                                   ...

              930 CRIMINAL APPLICATION NO.3379 OF 2019

             MEERA W/O. PAWAN GHANGALE AND OTHERS
                                VERSUS
                THE STATE OF MAHARASHTRA AND ANR
                                   ...
               Advocate for Applicants : Mr. N.B. Narwade
           APP for Respondent/State : Mrs. V.N. Patil (Jadhav)
                                   ...

                 1 CRIMINAL APPLICATION NO.365 OF 2019

                 EKNATH KASHINATH SHEGAR AND OTHERS




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                                                Cri.W.P.No.1604/2019 & Ors.
                                           3


                                  VERSUS
                  THE STATE OF MAHARASHTRA AND ANR
                                     ...
                 Advocate for Applicants : Mr. Amit Yadkikar
                  APP for Respondent/State : Mr. D.R. Kale
                                     ...

                           CORAM       :   T.V. NALAWADE &
                                           R.G. AVACHAT, JJ.
                           DATED   :       09/10/2019.

 PER COURT :

1. Notice. The learned APP waives notice for State and police station, if any. Notice to other respondents including the first informant be given for final disposal. It is to be given by RPAD. Private notice allowed. Hamdast allowed. It is made returnable on 20.11.2019.

[ R.G. AVACHAT, J.] [T.V. NALAWADE, J.] ssc/ ::: Uploaded on - 10/10/2019 ::: Downloaded on - 11/10/2019 02:04:48 :::