Bombay High Court
Sejal Jewellary And Anr vs Union Of India And 3 Ors on 28 August, 2023
Author: N. K. Gokhale
Bench: K. R. Shriram, N. K. Gokhale
415-oswp-3057-2019+.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 3057 OF 2019
Sejal Jewellary & Anr. ... Petitioners
Versus
Union of India & Ors. ... Respondents
WITH
WRIT PETITION NO. 3297 OF 2019
Shineshilpi Jewellers Private Limited ... Petitioner
Versus
Union of India & Ors. ... Respondents
WITH
WRIT PETITION NO. 50 OF 2020
Shilpin Khyalilal Tater ... Petitioner
Versus
Union of India & Ors. ... Respondents
WITH
WRIT PETITION NO. 3206 OF 2019
Khyalilal Mohanlal Tater ... Petitioner
Versus
Union of India & Ors. ... Respondents
WITH
WRIT PETITION NO. 490 OF 2022
Symphony Private Company ... Petitioner
Versus
Union of India & Ors. ... Respondents
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WITH
WRIT PETITION NO. 442 OF 2022
WITH
WRIT PETITION NO. 468 OF 2022
WITH
WRIT PETITION NO. 544 OF 2022
Symphony ... Petitioner
Versus
Union of India & Ors. ... Respondents
WITH
WRIT PETITION NO. 3449 OF 2019
Rekha Rajneesh Mehta ... Petitioner
Versus
Union of India & Ors. ... Respondents
WITH
WRIT PETITION NO. 3448 OF 2019
Neelam Promod Mehta ... Petitioner
Versus
Union of India & Ors. ... Respondents
WITH
WRIT PETITION NO. 3518 OF 2019
Ashokkumar Bhanwarlal Tatted ... Petitioner
Versus
Union of India & Ors. ... Respondents
WITH
WRIT PETITION NO. 3450 OF 2019
Pramod Surendra Kumar Mehta ... Petitioner
Versus
Union of India & Ors. ... Respondents
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WITH
WRIT PETITION NO. 3488 OF 2019
Unitouch Creations LLP ... Petitioner
Versus
Union of India & Ors. ... Respondents
Mr. Naresh Jain a/w Ms. Neha Anchlia i/b Agrud Partners for
Petitioner/s in WP/3057/2019, WP/3297/2019 &
WP/50/2020.
Mr. Naresh Jain a/w Ms. Neha Anchlia i/b Mr. Yash Jariwala for
Petitioner in WP/3206/2019.
Mr. Naresh Jain a/w Ms. Neha Anchlia for Petitioner in
WP/490/2022, WP/442/2022, WP/468/2022 &
WP/544/2022.
Mr. Naresh Jain a/w Ms. Neha Anchlia i/b Mr. Vaibhav Karnik for
Petitioner in WP/3448/2019, WP/3449/2019,
WP/3518/2019 & WP/3450/2019.
Mr. Naresh Jain a/w Ms. Neha Anchlia i/b Ms. Rushita Jain for
Petitioner in WP/3488/2019.
Mr. Suresh Kumar for Respondents in all matters.
CORAM K. R. SHRIRAM &
DR. N. K. GOKHALE, JJ.
DATED: 28th August 2023 P.C. :
1. Stand over to 25th September 2023.
2. The ad-interim relief, if any granted earlier, shall continue till 15th October 2023.
(DR. N. K. GOKHALE, J.) (K. R. SHRIRAM, J.) GITALAXMI KRISHNA KOTAWADEKAR Digitally signed by GITALAXMI KRISHNA KOTAWADEKAR Date: 2023.08.30 10:21:09 +0545 Page 3 of 3 Gitalaxmi ::: Uploaded on - 30/08/2023 ::: Downloaded on - 30/08/2023 21:42:33 :::