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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Telangana - Subsection

Section 9(1) in Potti Sreeramulu Telugu University Act, 1985

(1)[The Chancellor of the University shall be appointed by the Government.] [Substituted by G.O.Ms.No.28, Higher Education (UE) Department, dated 11.09.2015.]