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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Rajasthan - Subsection

Section 73(i) in University of Udaipur Officers (Conditions of Service) Rules, 1976

(i)Whether on duty or on leave or under suspension, he shall not apply for any other employment not accept any other employment or outside work with or without remuneration or enroll himself for higher studies in any educational institution without the previous permission of the competent authority.