Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Punjab - Subsection Section 17(vii) in The Punjab State Warehousing Corporation Regulations, 1976 (vii)Minutes of General Meeting. - (a) The Corporation shall cause minutes of all proceedings of general meetings to be recorded in books kept for that purpose.
