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Rajasthan High Court - Jodhpur

Miraj Developer Limited vs . Union Of India & Ors. on 17 April, 2015

Author: Sangeet Lodha

Bench: Sangeet Lodha

        Miraj Developer Limited Vs. Union of India & Ors.
           (S. B. CIVIL WRIT PETITION NO.6402/14)

                      Date of Order : 17.4.15


              HON'BLE MR. JUSTICE SANGEET LODHA

Mr. Sharad Kothari, for the petitioner. Mr. K.K. Bissa, for the respondents.

Learned counsel appearing for the petitioner submits that by efflux of time, the writ petition has rendered infructuous.

Dismissed accordingly.

(SANGEET LODHA), J.

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