Rajasthan High Court - Jodhpur
Miraj Developer Limited vs . Union Of India & Ors. on 17 April, 2015
Author: Sangeet Lodha
Bench: Sangeet Lodha
Miraj Developer Limited Vs. Union of India & Ors.
(S. B. CIVIL WRIT PETITION NO.6402/14)
Date of Order : 17.4.15
HON'BLE MR. JUSTICE SANGEET LODHA
Mr. Sharad Kothari, for the petitioner. Mr. K.K. Bissa, for the respondents.
Learned counsel appearing for the petitioner submits that by efflux of time, the writ petition has rendered infructuous.
Dismissed accordingly.
(SANGEET LODHA), J.
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