Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82A(10)] [Section 82A] [Entire Act] State of Madhya Pradesh - Subsection Section 82A(10)(d) in The M.P. Bhumi Vikas Rules, 1984 (d)Handrails shall be provided on both sides and shall extend 300 mm. on the top and bottom of each flight of steps.