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Himachal Pradesh High Court

Boehringer Ingelheim Pharma vs . The Controller Of Patents on 21 March, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Boehringer Ingelheim Pharma vs. The Controller of Patents .

OSA No. 11/2022

21.3.2023 Present: Mr. Atul Jhingan & Mr. Priyansh Sharma, Advocates, for the appellant.

The matter has wrongly been listed before this Bench as the same being Original Side (Commercial Division) appeal is required to be listed before the learned Principal Bench having the roster. Ordered accordingly.

                          r                        (Tarlok Singh Chauhan)

                                                          Judge


                                                        (Virender Singh)
                                                             Judge


        21.3.2023
            (pankaj)







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